Calcutta High Court
Case BriefsHigh Courts

Calcutta High Court held that the appellant lacked locus standi of collective bodies to bring proceedings as the appellants don’t have legal personality or individual rights.

Civil Cases by Parties
Op EdsOP. ED.

by Shrikrishna Dagliya† and Vidhi Dagliya††

Case BriefsHigh Courts

Delhi High Court: A Bench comprising of Vipin Sanghi, J. has dismissed the chamber appeal filed by the defendants against the order