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The Chartered Institute of Arbitrators (CIArb) India Branch, in collaboration with the Bombay Bar Association and the Society of Indian Law Firms, is set to host the highly anticipated Annual CIArb India Conference, “Corporate Dispute Resolvers: The Role of General Counsel, Professionals, and the Industry,” on January 6th, 2024, at The Lalit Mumbai.
The Jindal Society of International Law is a student-led initiative at O.P. Jindal Global University. It is supported by its acclaimed advisors
The National Training Program on Fundamentals of Forensic Science is the flagship event conducted by the Centre for Criminology and Criminal Justice
Centre for Research in Competition Law & Policy (“CRCLP”) at the National Law Institute University, Bhopal announced the Call for Papers for
About DSNLU Damodaram Sanjivayya National Law University (DSNLU) is a premier educational institution situated at “NYAYAPRASTHA” Sabbavam 30 km from Visakhapatnam the
About DSNLU Damodaram Sanjivayya National Law University is a premier educational institution situated at “NYAYAPRASTHA” Sabbavaram 30 kilometers from Visakhapatnam
Delhi High Court: A Division Bench of D.N. Patel, CJ and Prateek Jalan, J., held that as and when any advocate approaches the
Tripura High Court: A Single Judge Bench comprising of Ajay Rastogi, CJ, dismissed a revision petition filed against the order of the