Custodial Torture in India: Intersection of Criminal Law and Constitutional Rights
by Dr J. Lakshmi Charan
by Dr J. Lakshmi Charan
Moot Court Society, University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University proudly announces the inaugural edition of the NHRC – USLLS Moot Court Competition, 2023. The theme of the competition revolves around Human Rights issues pertaining to refugees, asylum-seekers and illegal cross border Migrants.
The Union Cabinet has given its approval to the Protection of Human Rights (Amendments) Bill, 2018 for better protection and promotion of
Karnataka High Court: A Single Judge Bench comprising of Vineet Kothari, J., decided a writ petition filed under Articles 226 and 227