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The Court opined that the NFT Player Cards are in fact ‘in-game’ assets to be used for enhancing the experience of playing the game.
The PIL had alleged that the talk show “Koffee with Karan”, hosted by Karan Johar, was promoting racism, sexuality and obscenity through words or visible representation.
Madras High Court: The Division Bench comprising of G. Ramesh, ACJ. and S.S. Sundar, J., addressed a PIL which focussed on recommending
Madhya Pradesh High Court: In a serious allegation made against the State for grossly misusing and mis-utilizing the funds allocated under 13th