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The Indian Criminal Justice system is all set to be revamped with the passing of the Bharatiya Sakshya (Second) Bill, 2023, Bharatiya Nyaya (Second) Sanhita 2023, and the Bharatiya Nagarik Suraksha (Second) Sanhita 2023.
by Shrikrishna Dagliya† and Vidhi Dagliya††
On December 20, 2021, a Mediation Bill (Bill No. XLIII of 2021) has been introduced in Rajya Sabha with an object to
On 3rd February, 2021, Department related Parliamentary Standing Committee on Science and Technology, Environment, Forests and Climate Change, tabled its Three Hundred
The Foreign Contribution (Regulation) Amendment Bill, 2020 Lok Sabha passed the Foreign Contribution (Regulation) Amendment Bill, 2020 on 21-09-2020 and today i.e.
The Institute of Teaching and Research in Ayurveda Bill 2020 has been passed by Rajya Sabha. The Bill was earlier passed in
Madhya Pradesh High Court: A Division Bench of Ajay Kumar Mittal, CJ and Vijay Kumar Shukla, J., dismissed the Public Interest Litigation
On 25.02.2020, Election Commission of India announced elections to the Council of States to fill 55 seats of Members from 17 States,
The Central Sanskrit Universities Bill, 2020 has been passed by the Parliament. The Lok Sabha had already passed the Bill on 12th
Parliament passed The Mineral Laws (Amendment) Bill, 2020 for amendments in Mines & Mineral (Development and Regulation) Act 1957 and The Coal
Parliament passes the Citizenship (Amendment) Bill, 2019 today. The Bill has been passed with a majority of 125. On 10-12-2019, the Citizenship
Following are the Bills that have received President’s assent in this week of the Parliament Sessions: The Chit Funds (Amendment) Act, 2019
The applicants of all Intellectual Property Rights (IPRs) can directly file a Special Leave Petition (SLP) before the Hon’ble Supreme Court against
The Ministry of Social Justice and Empowerment introduced a Bill titled “The Transgender Persons (Protection of Rights) Bill, 2019” in the Lok
As per the reports of ANI, the Citizenship Amendment Bill, 2019 has been approved by the Union Cabinet. It is said that
Rajya Sabha clears passage for the SPG Amendment Bill, 2019 today. Special Protection Group (Amendment) Bill, 2019 is a bill introduced further
Minister of Law and Justice, Ravi Shankar Prasad made a statement with respect to the “Reported Use of Spyware Pegasus to Compromise
Rajya Sabha passes the Chit Fund (Amendment) Bill, 2019. The said bill was passed by Lok Sabha on 20-11-2019. Purpose of the
List of Bills for the Winter Session: The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019
What does Zero Hour refer to? The Zero Hour refers to the time immediately following the Question Hour in both the Houses