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Update on protest by students at HNLU | Ravi Shankar Sharma, Principal Secy, Chhattisgarh Govt. appointed VC

Reported by Ankitesh Ojha

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Published on August 30, 2018By Saba

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Case Briefs Supreme Court

SC to BCCI Office Bearers: Give suggestions on draft Constitution or face serious consequences

Supreme Court: The 3-judge bench of Dipak Misra, CJ and AM Khanwilkar and Dr DY Chandrachud, JJ directed the BCCI office bearers,

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Published on September 21, 2017September 27, 2017By Prachi Bhardwaj

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