Kerala High Court
Case BriefsHigh Courts

The Court found the records of family register conspicuous showing an attempt to fabricate evidence of professing Christianity by A. Raja, who was elected to a seat of Kerala Legislative Assembly reserved for members of Scheduled Caste in Kerala.

Case BriefsHigh Courts

The Court cannot be oblivious to the fact that today people rush to Courts to file cases in profusion, under this attractive name of public interest.

Case BriefsHigh Courts

High Court of Bombay at Goa: The Election Commission had issued certain guidelines for conducting exit polls on 4th February, 2017, that was