Case BriefsSupreme Court

Supreme Court: Allowing the review petition in the 34-year-old road-rage case involving cricketer-turned-politician Navjot Singh Sidhu that resulted into the death of

Case BriefsSupreme Court

Supreme Court: The bench of J. Chelameswar and SK Kaul, JJ held that Cricketer-turned-Politician Navjot Singh Sidhu cannot be held guilty for