Sale of liquor

Case BriefsHigh Courts

Bombay High Court: A Division Bench of S.J. Kathawalla and S.P. Tavade, JJ., allowed a liquor stand-alone shop situated in mall whose entrance

Hot Off The PressNews

Ministry of Home Affairs issued an Order yesterday on amendments in the consolidated revised guidelines on lockdown measures to allow opening of

Case BriefsSupreme Court

Supreme Court: While stressing upon the alarming statistics on the occurrence of road accidents due to drunken driving the Full Bench comprising of