Case BriefsTribunals/Commissions/Regulatory Bodies

“In today’s modern world of virtual life, most of the people are familiar with mobile technology which comes with great responsibility”

SEBI
Case BriefsTribunals/Commissions/Regulatory Bodies

Securities Exchange Board of India (SEBI): Dark Fibre/Leased Line connectivity allowed to certain Stock Brokers, the Adjudicating Officer In the matter relating

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Supreme Court: The 3-judge bench of Dipak Misra, CJ and AM Khanwilkar and Dr DY Chandrachud, JJ  listed the appeal by BJP