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*The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.

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AchievementsLaw School News

*The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.

Hot Off The PressNews

“IBC does not suffer from any manifest arbitrariness to violate Article 14 of the Constitution”

AchievementsLaw School News

*The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.

international-moot-court
Law School NewsMoot Court Announcements

Advocates’ Legion, Moot Court Committee, Vivekananda School of Law and Legal Studies, Vivekananda Institute of Professional Studies-Technical Campus, New Delhi (VSLLS, VIPS-TC),

moot court competition
Law School NewsMoot Court Announcements

About: The 1st edition of the NLUJ-NHRC Moot Court Competition [“Competition”], conducted by National Law University, Jodhpur, India in collaboration with the

debating championship
Law School NewsOthers

We are thrilled to announce that the highly anticipated 13th NALSAR Inter-Varsity Debating Championship, 2023 is open for registrations! This year’s event

conversation with bhavin gada
Interviews

Interviewed by Tushmi Udyalak

student ambassador conclave
Events/WebinarsNews

On 1st July 2023, the EBC Group hosted the 6th edition of its iconic Student Ambassadors Conclave at Hotel The Muse, Delhi.

Law School NewsOthers

SCC Online is pleased to be the knowledge partner for the 7th AIAC Pre-Moot to the Willem C. Vis International Commercial Arbitration

Law School NewsMoot Court Announcements

About: Fourteenth NLU Antitrust Law Moot Court Competition, 2023 is being held in association with Cyril Amarchand Mangaldas and knowledge partner SCC Online

Know thy Judge

Justice C.T. Ravikumar is known among the legal circle for having a firm grasp of precedents and statutory provisions.. We have curated some of his important High Court and Supreme Court decisions.

AchievementsLaw School News

Journal of Indian Law and Society enters the ranking again Rank Rank Last Month Name of Journal 1 1 National University of

AchievementsLaw School News

    NLSI Review back in the rankings; NUJS LR remains the top ranked Journal. Rank Rank Last Month Name of Journal

NLSIU
Law School NewsOthers

Socio-Legal Review (SLR) is a bi-annual, open access, student-edited, peer-reviewed interdisciplinary journal run by the students of National Law School of India

Law School NewsOthers

About the Legal Aid Clinic The NLIU – Legal Aid Clinic (“LAC”), which is driven by the ethos of Article 39A of

New releasesNews

About the book VN Shukla’s Constitution of India has proven itself, over thirteen editions, to be the most authoritative and respected academic

Conference/Seminars/LecturesLaw School News

The Placement Assistance Cell of Himachal Pradesh National Law University, Shimla had organized a guest lecture on ‘Legal Research’ by Mr. Sumeet

AchievementsLaw School News

Journal of Indian Law and Society enters the ranking; NLSI Review drops out of the rankings   Rank Rank Last Month Name