Scope of jurisdiction

Case BriefsSupreme Court

Supreme Court: While adjudicating an appeal relating to arbitration, the Division Bench of M. R. Shah* and B.V. Nagarathna, JJ., held that

Case BriefsHigh Courts

Delhi High Court: The Single Bench of Sanjeev Sachdeva, J. has stayed the order of Central Information Commission, whereby, it has directed the