Section 96 CPC

Case BriefsHigh Courts

Chattisgarh High Court: Sanjay S. Agarwal J., dismissed the appeal being devoid of merits. The facts of the case are such that

Case BriefsHigh Courts

Delhi High Court: A Single Judge Bench comprising of Valmiki Mehta, J. dismissed a regular first appeal filed under Section 96 CPC

Case BriefsHigh Courts

Delhi High Court: A Single Judge Bench comprising of Valmiki Mehta, J. dismissed an appeal filed under Section 96 of CPC  against

Case BriefsHigh Courts

Karnataka High Court: In an appeal under Section 96 CPC, directed against the judgment and decree passed by the II Additional Senior