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Sections 80-IA and 145 of the IT Act

Case Briefs High Courts

Delhi High Court upholds decision of ITAT while elaborating on Ss. 145 and 80-IA of the IT Act

Delhi High Court: A Division Bench of the High Court elaborated on Sections 80-IA and 145 of the IT Act in two

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Published on August 2, 2017By Saba

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