Ayodhya Matter: SC gives 3 months time for translation of Historic documents; Matter to be heard on Dec 5
Supreme Court: The 3-judge bench of Dipak Misra, Ashok Bhushan and SA Nazeer, JJ allowed 3-months time for the translation of the
Shia Waqf Board
Shia Waqf Board to SC: Masjid can be located at a reasonable distance from Ram Janmabhoomi
On 08.08.2017, the Shia Waqf Board filed an affidavit before the Supreme Court in the Ayodhya matter and said that it was