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split decision

Case Briefs Supreme Court

Split decision over culpability of a woman under Section 201 IPC for being silent about the murder of her husband by her lover

Supreme Court: In a 2-decade old matter relating to culpability of the accused under Section 201 IPC pertaining to disappearance of evidence

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Published on July 17, 2017July 20, 2017By Prachi Bhardwaj

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Case Briefs Supreme Court

Split decision over conviction of accused for abetment when the charges of conspiracy under Section 120B IPC have failed

Supreme Court: The Bench of V. Gopala Gowda and Arun Mishra, JJ gave a split decision on the question as to whether

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Published on September 29, 2016September 30, 2016By Prachi Bhardwaj

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Case Briefs Supreme Court

Difference of opinion on the fate of the students involved in Vyapam Scam

Supreme Court: The matter where the appellants had challenged the order cancelling the admissions to Medical Institutes in the wake of the

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Published on May 16, 2016May 31, 2016By Sucheta

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