supreme court of canada
Case BriefsForeign Courts

The prohibitions set out in the Cannabis Regulation Act, 2018 are a means of serving the health and security of the public.

Supreme Court of Canada
Case BriefsForeign Courts

The Supreme Court of Canada was deciding a dispute between Nova Chemicals and Dow Chemicals, where the issue revolved around accounting of profits as a remedy for patent infringement.

Canada SC
Case BriefsForeign Courts

Supreme Court of Canada: A full bench comprising, Wagner C.J. and Moldaver, Karakatsanis, Côté, Brown, Rowe, Martin, Kasirer and Jamal JJ unanimously

Canada SC
Case BriefsForeign Courts

Supreme Court of Canada: The 7-Judges Bench comprising of Moldaver, Karakatsanis, Côté, Brown, Rowe, Martin and Kasirer, JJ., clarified the law related

Canada SC
Appointments & TransfersNews

The Chief Justice of Canada, the Rt. Hon. Richard Wagner, welcomes the appointment of Mr Justice Nicholas Kasirer to the Supreme Court

Canada SC
Case BriefsForeign Courts

Supreme Court of Canada: While hearing an appeal for stay of proceedings due to undue delay as under Section 11(b) of the

Canada SC
Case BriefsForeign Courts

Supreme Court of Canada: Principles of statutory interpretation and determination of Parliamentary intent were agitated in the present appeal by the Crown,