Case BriefsForeign Courts

Supreme Court of United Kingdom: The question that come for consideration of Court was whether a claim to damages against the UK

Case BriefsForeign Courts

Supreme Court of United Kingdom: In an appeal filed by a Landlord against the liability from failure to keep ‘paved area outside

Case BriefsForeign Courts

Supreme Court of United Kingdom: The issue in this appeal is whether the mistreatment of migrant domestic workers who are vulnerable because