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surrogacy in India

Cabinet Decisions Legislation Updates

Cabinet approves moving official amendments in the “Surrogacy (Regulation) Bill, 2016”

The Union Cabinet has given its approval for moving official amendments in the “Surrogacy (Regulation) Bill, 2016”. The Surrogacy (Regulation) Bill, 2016 proposes

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Published on March 22, 2018By Saba

1 Comment2094 views

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