Surrogacy (Regulation) Bill
A Comprehensive Analysis on Reproductive Health and Surrogacy in India: A Study on the Law, Policy, and Practice
by Dr D. Radhika Yadav† and Pavan Kasturi††
Breaking | Historic Bill | Cabinet approves — The Assisted Reproductive Technology Regulation Bill, 2020
Path-breaking measures taken to protect women’s reproductive rights
Cabinet approves moving official amendments in the “Surrogacy (Regulation) Bill, 2016”
The Union Cabinet has given its approval for moving official amendments in the “Surrogacy (Regulation) Bill, 2016”. The Surrogacy (Regulation) Bill, 2016 proposes