Case BriefsHigh Courts

Karnataka High Court: S. Sunil Dutt Yadav, J., decided in the matter of a petition which was filed praying to transfer a

Case BriefsSupreme Court

Supreme Court: With a view to provide an alternative to seeking transfer of proceedings on account of inability of a party to

Case BriefsHigh Courts

Tripura High Court: While deciding a reference arising from a batch of transfer petitions, the Court held that the High Court in