Consent v. Capacity to consent for sexual act; Supreme Court of Canada clarifies link between the two
Supreme Court of Canada: The Bench of Wagner C.J. and Abella, Moldaver, Karakatsanis, Côté, Brown, Rowe, Martin and Kasirer JJ., clarified the
Trial Judges
Participate actively in court proceedings, Tripura HC directs trial Judges
Tripura High Court: Recently, the Court decided an appeal against the acquittal by a Sessions Court in Tripura which had set aside the