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Supreme Court refused to allow relaxation of time for declaration of custody or possession of any captive animal or animal article.
by Nabeela Siddiqui† and Amisha P. Dash††
Madras High Court: G.R. Swaminathan, J., while retention of custody of an Elephant named ‘Lalitha’ to her caretaker with whom she had stayed
Calcutta High Court: Tirthankar Ghosh, J., reversed the order of the trial court (as confirmed by the first appellate court) whereby the petitioner
Supreme Court: The Bench comprising of Dipak Misra, CJ and A.M. Khanwilkar and Dr. D.Y. Chandrachud, JJ. sat to decide an appeal