Reported by Varuni Gupta

A team comprising of Ms. Jasveen Kaur, Ms. Gayathri Subramanianri and Ms. Antara Rastogi, Second Year , Symbiosis Law School, Noida entered into the Finals and declared ‘Runners Up’ of 1st National Moot Court Competition organised by the Rajiv Gandhi School of Intellectual Property Law, Indian Institute of Technology (IIT) Kharagpur on November 14-16, 2014.

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