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NLU Odisha wins 3rd Amity International Environment Law Moot Court Competition

NLU Odisha wins 3rd Amity International Environment Law Moot Court Competition

· Reported by Mandar Bhatodkar The team comprising of Dia Dasgupta, Vidhi Tiwari & Akanksha Dixit wins the 3rd

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Published on March 19, 2015October 14, 2015By Sucheta

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· Reported by Mandar Bhatodkar

The team comprising of Dia Dasgupta, Vidhi Tiwari & Akanksha Dixit wins the 3rd Amity International Environment Law Moot Court Competition. The team managed to clinch every award that there was to be won and brought the citations for Best Memorial, Best Speaker (Dia Dasgupta) & the Best Researcher (Vidhi K. Tiwari).

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