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KLA wins Runners-Up & Best Memorial Awards in the Jamia National Moot

KLA wins Runners-Up & Best Memorial Awards in the Jamia National Moot

Reported by Nirun R.N. The Kerala Law Academy wins the Runners- Up trophy in the 5th Jamia National Moot Court Competition-2015 organized by

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Published on April 4, 2015October 14, 2015By Sucheta

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Reported by Nirun R.N.

The Kerala Law Academy wins the Runners- Up trophy in the 5^th Jamia National Moot Court Competition-2015 organized by Faculty of Law, Jamia Milia Islamia. The team is comprising of SREEDEVI E. JAYACHANDRAN, MEDAYIL TANYA MARIE VICTO and AMRUTHA SANJEEV. They also won the Best Memorial Award. Sreedevi, Tanya and Amrutha are pursuing 8^th Semester (5yr) LL.B in the Kerala Law Academy Law College.

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