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Judges of the Bombay High Court appointed by the President of India

Judges of the Bombay High Court appointed by the President of India

On 31-03-2015, President of India appointed Shri Justice Pradeep Narhari Deshmukh, Shri Justice Ashok Iqbal Singh Cheema, Shri Justice Sunil Balkrishna Shukre,

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Published on April 8, 2015October 14, 2015By Sucheta

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On 31-03-2015, President of India appointed Shri Justice Pradeep Narhari Deshmukh, Shri Justice Ashok Iqbal Singh Cheema, Shri Justice Sunil Balkrishna Shukre, and Shri Justice Suresh Chandrakant Gupte, Additional Judges of the Bombay High Court, to be Judges of the Bombay High Court with effect from the date they assumes charge of their offices.

-Ministry of Law & Justice

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