Reported by Prakrati Singh

The Sixth NLU Antitrust Law Moot Court Competition, 2015 was hosted and organised by National Law University, Jodhpur from the 20th to the 22nd of March, 2015, in association with Amarchand & Mangaldas & Suresh A. Shroff & Co., under the patronage of the Competition Commission of India and saw a participation of 36 teams.

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