On 13-04-2015, President of India after consultation with the Chief Justice of India, transferred Shri Justice Dhirendra Hiralal Waghela, Chief Justice of the Karnataka High Court, as the Chief Justice of the Orissa High Court and directed him to assume charge of the office of the Chief Justice of the Orissa High Court within two months from the date of this notification. 

                                                                                                                           

-Ministry of Law & Justice

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