Shri Justice Uma Nath Singh appointed as the Chief Justice of Meghalaya High Court

On 18-03-2015, the President appointed Shri Justice Uma Nath Singh, Judge of the Meghalaya High Court, to be the Chief Justice of

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On 18-03-2015, the President appointed Shri Justice Uma Nath Singh, Judge of the Meghalaya High Court, to be the Chief Justice of the Meghalaya High Court with effect from the date he assumes charge of his office.

-Ministry of Law & Justice

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