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Loan Agreement signed to boost water availability for irrigation

Loan Agreement signed to boost water availability for irrigation

On 07.05.2015, a loan agreement of $31 million was signed between the Asian Development Bank (ADB) and Government of India. The objective

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Published on May 14, 2015October 14, 2015By Sucheta

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On 07.05.2015, a loan agreement of $31 million was signed between the Asian Development Bank (ADB) and Government of India. The objective of the agreement is to boost water availability in selected river basins in Karnataka through implementation of Integrated Water Resources Management (IWRM) and improve water efficiency in irrigation.

-Ministry of Finance

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