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Appointments & Transfers
Shri Kapil Mishra appointed as the Law Minister in NCT Delhi

Shri Kapil Mishra appointed as the Law Minister in NCT Delhi

On 12.06.2015, the President of India on the advice of the Chief Minister of the National Capital Territory of Delhi, accepted the

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Published on June 17, 2015October 14, 2015By Sucheta

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On 12.06.2015, the President of India on the advice of the Chief Minister of the National Capital Territory of Delhi, accepted the resignation of Shri Jitender Singh Tomar, Law Minister in the National Capital Territory of Delhi, and appointed Shri Kapil Mishra as a Law Minister in the National Capital Territory of Delhi, with effect from the date he is sworn in.

-Ministry of Home Affairs

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