Reported by Nirun R.N.

Centre for Parliamentary Studies and Training (CPST) of Kerala Legislature Assembly has invited applications for its Certificate Course in Parliamentary Practice and Procedure. The six months long course is conducted in the distance education stream to propagate the idea, principle, philosophy and practice of parliamentary democracy. Minimum qualification for applying will be a pass in Higher Secondary or equivalent qualification.. The course will include four papers relating to parliamentary proceedings namely; Parliamentary Democracy, Legislature Executive & Judiciary – Constitutional Provisions, Laws and Rules regulating Practice and Procedure of Parliament and State Legislature and Legislature Procedure & Procedure in Financial Matters. Last date for applying the Course is July 10, 2015.

For more details, click HERE

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.