Entry of Law Students/Interns barred from high security zone of Supreme Court

The Supreme Court Bar Association (SCBA) has barred the entry of interns/law students inside the high security zone of Supreme Court.  The proposal for barring the entry of law students/ interns was made by Chief Justice of India, H.L Dattu in a meeting with the Executive Member of SCBA. The Association thereby accepted the proposal made by CJI for the stronger safety reasons.