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Shri Dama Seshadri Naidu appointed as an Additional Judge of the Kerala High Court

Shri Dama Seshadri Naidu appointed as an Additional Judge of the Kerala High Court

The President of India appointed Shri Dama Seshadri Naidu as an Additional Judge of the Kerala High Court, for a period of

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Published on September 17, 2015July 13, 2016By Sucheta

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The President of India appointed Shri Dama Seshadri Naidu as an Additional Judge of the Kerala High Court, for a period of three months with effect from 21-9-2015.

–Ministry of Law & Justice

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