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Justice Tinlianthang Vaiphei to perform the duties of the office of the Chief Justice of Gauhati High Court

Justice Tinlianthang Vaiphei to perform the duties of the office of the Chief Justice of Gauhati High Court

Consequent upon the retirement of Shri Justice Karanam Sreedhar Rao, Acting Chief Justice of Gauhati High Court, the President appointed Shri Justice

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Published on October 21, 2015October 29, 2015By Sucheta

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Consequent upon the retirement of Shri Justice Karanam Sreedhar Rao, Acting Chief Justice of Gauhati High Court, the President appointed Shri Justice Tinlianthang Vaiphei, senior-most Judge of Gauhati High Court to perform the duties of the office of the Chief Justice of that High Court with effect from 21-10-2015.

-Ministry of Law & Justice

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