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CNLU hails at NLIU Sports Fest VIRUDHAKA

CNLU hails at NLIU Sports Fest VIRUDHAKA

Reported by Shivam Narain

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Published on November 5, 2015By Sucheta

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CNLU bagged the most sought after Gold Medal in Football and Tennis beating the home team in the finals. CNLU also grabbed Silver medal in Cricket, Bronze medal in 1500m race, Semi finalist in Chess and Table Tennis and Quarter Finalist in Volleyball, Badminton and Carrom.

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