• Shri Asapu Ramalingeswara Rao appointed as an Additional Judge of High Court of Judicature at Hyderabad                                                                                                                                                                                       The President of India appointed Shri Asapu Ramalingeswara Rao as an Additional Judge of High Court of Judicature at Hyderabad for the States of Telangana and Andhra Pradesh, for a period of three months with effect from 21-12-2015.
  • Shri Dama Seshadri Naidu appointed as an Additional Judge of the Kerala High Court                                         The President of India appointed Shri Dama Seshadri Naidu as an Additional Judge of the Kerala High Court for a period of three months with effect from 21-12-2015.
  • Additional Judges of High Court of  Andhra Pradesh appointed by the President                         The President of India appointed Shri (1) Bulusu Siva Sankara Rao, (2) Mandhata Seetharama Murti, (3) Saripella Ravi Kumar, (4) Upmaka Durga Prasad Rao, (5) Talluri Sunil Chowdary, (6) Mallavolu Satyanarayana Murthy, (7) Misrilal Sunil Kishore Jaiswal, (8) Ambati Shankar Narayana, and (9) Smt. Anis, as Additional Judges of High Court of Judicature at Hyderabad for the States of Telangana and Andhra Pradesh, for a period of three months with effect from 23-1-2016.
  • Shri Amitav Kumar Gupta appointed as an Additional Judge of the Jharkhand High Court                         The President of India appointed Shri Amitav Kumar Gupta as an Additional Judge of the Jharkhand High Court for a period of three months with effect from 18-12-2015.

-Ministry of Law & Justice

 

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.