The Kerala Law Academy Law College has announced its All India Moot Court Competition- 2016 for the Kerala Law Academy Trophy, following the successful organization of its 26 editions. The 27th All India Moot Court Competition is scheduled to be on 11th to 13th February, 2016 at Kerala Law Academy Law College Campus, Trivandrum. It is one of the oldest and prestigious moot court competitions in India. The Competition is open for one team from Law Colleges/ Law Schools/ Faculties or Departments of Law of Universities in India recognized by the BCI, consisting of three members pursuing LL.B/ B.L/ B.G.L. either in Five year or in three year schemes. Teams are required to provisionally register their participation by sending an email to kla@asianetindia.com / keralalawacademy@gmail.com. Upon receipt of the confirmation email, the participants have to send pro forma and travel plan along with Registration Fee of Rs. 5000/-, to be paid in the form of Demand Draft, drawn in favour of “Kerala Law Academy Moot Court Society” payable at Thiruvananthapuram, on or before 20th January 2016.  The organizers shall provide food and accommodation from 10th evening to 14th morning to the participants.

For more details, Contact:

Anil Kumar G. (General Secretary, Moot Court Society): +919447005946

Vishnu Nair (Student Convener, Moot Court Society): +919526670772

Or click HERE

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