Commemorating the 125th Birth Anniversary of Dr. B.R Ambedkar, Center for Public Law, ILS Law College is proud to announce its 1stConstitutional Olympiad – A novel initiative to promote Constitutional studies and evolve multi-dimensional perspectives in students. With the rapidly changing socio-economic landscape and the rise of a ‘glocal’ world, Constitutional philosophy is acquiring a new significance. With this in mind, the 1st Constitutional Law Olympiad encourages students to:

  • Engage with Constitutional Law earnestly.
  • Distil its major aspects and apply them creatively to address contemporary socio-legal issues.

You are requested to encourage the students to participate in this competition .I am enclosing to this letter the poster of the competition. Please give publicity to the same. Feel free to contact my colleague Dr. Sanjay Jain for any clarification by emailing to centreforpubliclaw@gmail.com.

The following are the student co-ordinators of the competition:

Ankit Miglani – 7276358720

Jelsyna – 7276750442

Akrity – 9561780236

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