The Department of Law, Maharishi Markandeshwar University, Mullana-Ambala is organising a one-day National Conference on the theme, “Law as a Catalyst of Social Change in Present Scenario”. The conference endeavors to bring together academicians, professionals, research scholars, students and practitioners from law as well as interdisciplinary fields and this conference seeks to provide a common platform for a discussion on topics such as these. Original and well researched papers are also invited under various sub-themes.

To Follow the Conference, click here  www.mmumullana.org

CONTACT: conference.law16@mmumullana.org

Dr. Saroj Chhabra: +91 8059930246

Mr. Naorem Zequeson, +918950087407

 

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3 comments

  • Great Article Thanks

  • Conference being organised at appropriate time. Country needs to come out of legal system still showing vestiges of feudal India. Number of false countercases being taken up by courts very expeditiously & real culprits getting shielded by police & some tout advocates in connivance with corrupt judges needs to be rectified by increasing use of sec 245 CrPC. More transparency is required in adjudication process with judges of high integrity.
    Best wishes to Organisers of this Conference.
    PS Dviwedi

  • this conference seeks to provide a common platform for a discussion on topics such as these.
    I hope it reaches your targetted audience. all the best thank you
    Enjoyed looking at this, very good stuff, appreciate it.

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