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Call For Papers
Call for Papers: RGNUL Journal of Social Sciences

Call for Papers: RGNUL Journal of Social Sciences

Reported by Ayushi Sinha

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Published on May 2, 2016May 11, 2016By Sucheta

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Rajiv Gandhi National University of Law, Punjab invites research papers, articles and book reviews for the first issue of RGNUL Journal of Social Sciences (RJS). You are requested to refer to the University website for the scheme and style of publication in RJS.

Submit your contributions latest by 5^th August, 2016.

For guidelines: click HERE

For details, click HERE

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