1st National Animal Law Moot Court Competition, 2016 organised by Centre for Advanced Study in International Humanitarian Law, (CASH) & Rajiv Gandhi National University of Law, Punjab in Collaboration with International Council of Jurists, ICJ & The Jurists sponsored By Humane Society International, HSI is scheduled to be held from 26-28 August, 2016 at RGNUL, Punjab.

For more information, click rules

For problem of the Moot, click Moot Problem

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