The President appointed (i) Shri Justice Parkash Singh Teji, (ii) Shri Justice Inder Singh Mehta, (iii) Shri Justice Ravindra Kumar Gauba, and Smt. Justice Sangita Dhingra Sehgal, Additional Judges of Delhi High Court, to be Judges of the Delhi High Court with effect from the date they assume charge of their respective offices.

Ministry of Law and Justice

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