The RGNUL Book Series on Corporate Law & Corporate Affairs is a student run peer reviewed book series based at Rajiv Gandhi National University of Law, Punjab. The book series aims to focus on contemporaneous legal issues related to General Corporate Governance, Banking, Financial Services and Insurance, Consumer Products and Retail, Sports, Dispute Resolution, Communications (Telecom & Broadcasting), Competition Law, Mergers & Acquisition, Taxation, etc. with contributions from practitioners, legal academicians, professionals, undergraduates and postgraduate students etc.

RGNUL Book Series on Corporate Law and Corporate Affairs is now inviting submissions for its 2nd Issue. The theme for Issue – II [2016 Edition] shall focus on ‘CORPORATE REGULATIONS’. The submissions must aim to examine the existing legal framework and further provide a cogent analysis of the same.

For Themes, click HERE

For more details, click HERE 

CONTACT DETAILS

For any further queries, you can contact the Editorial Board at:

Email Id – rbs@rgnul.ac.in; For submissions please mail us at submissions.rbs@rgnul.ac.in

Mobile –  +91 8288911605; +91 9799588447

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