NALSAR organising 10th NALSAR Justice Bodh Raj Sawhny Memorial Moot Court Competition to be held from September 30th to October 2nd, 2016 to further interest in the field of Constitutional Law.

The Moot Court Committee has changes the rules this year. Thus, the thirty-two teams participating for preliminary oral rounds would be selected on a ‘first-come-first-serve’ basis. Hence requested the institutions to provisionally register for the Moot Court Competition, keeping in mind the above-mentioned rule.

For Registration Form, refer NALSAR BR Sawhny Memorial Moot Court Competition 2016 – Registration Form

For Rules and Guidelines, refer NALSAR BR Sawhny Memorial Moot Court Competition 2016 – Rules and Guidelines

For Moot proposition, refer NALSAR BR Sawhny Memorial Moot Court Competition, 2016 – Proposition

For further clarifications contact at mcc.nalsar@gmail.com or contact:

Lavish Paliwal, Convenor, Moot Court Committee, Contact No. : + 91 9502321283, Lakshmi Dwivedi, Moot Court Committee, Contact No: +91 9948827746

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