President constitutes Goods and Service Tax Council

The President in exercise of the powers conferred by article 279A of the Constitution, constitutes the Goods and Services Tax Council consisting of the following members, namely:-

1. The Union Finance Minister – Chairperson
2. The Union Minister of State in charge of Revenue or Finance – Member
3. The Minister in charge of Finance or Taxation or any other Minister nominated by each State Government -Members

Ministry of Finance