Justice R. Mukhopadhyay and Justice R. N. Verma, Additional Judges, Jharkhand HC appointed as Judges, Jharkhand HC

The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India,  appointed  Justice Rongon

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The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India,  appointed  Justice Rongon Mukhopadhyay and Justice Ravi Nath Verma, Additional Judges of the Jharkhand High Court, to be Judges of the Jharkhand High Court with effect from the date they assume charge of their respective offices.

Ministry of Law and Justice

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