The President, in exercise of the powers conferred by clause (1) of Article 222 of the Constitution of India,  after consultation with the Chief Justice of India,  appointed  Justice Songkhupchung Serto, Additional Judge of the Manipur High Court, as an Additional Judge of the Gauhati High Court and directed him to assume charge of his office in the Gauhati High Court on or before 10th October, 2016.

Ministry of Law and Justice

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