The team from NALSAR University of Law, Hyderabad comprising of Devarsh Saraf, Megha Mehrotra, Namratha Murugeshan and Vishesh Bhatia (all are 2nd year students of BA LLB course) finished 5th on Tabs in the Global Orals of the Skadden Foreign Direct Investment International Arbitration Moot Court Competition held at Buenos Aires, Argentina. Further, they stood 3rd in written and oral submissions and  were awarded the Best Thomas Waelde funded team.  Megha won the best speaker award and Devarsh received an Honorable Mention.

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